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State of Chattisgarh - Section

Section 256 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

256. Meeting of the Board and Quorum.

- The Board shall ordinarily meet once in three months :Provided that the Chairperson shall, within fifteen days of the receipt of a requisition in writing from not less than one-third of the members of the Board, call a special meeting thereof.
(2)No business shall be transacted at any meeting of the Board unless at least six members are present, of whom at least one shall be from among those appointed under clause (iv) or rule 251.