Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Chattisgarh - Subsection

Section 256(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)No business shall be transacted at any meeting of the Board unless at least six members are present, of whom at least one shall be from among those appointed under clause (iv) or rule 251.