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State of Himachal Pradesh - Section

Section 33 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

33. Librarian.

(1)There shall be a Librarian in the University who shall be responsible to the Vice-Chancellor for all matters concerning the library.
(2)The Librarian shall exercise such powers and perform such duties as may be conferred or imposed upon him by the Statutes.