Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Himachal Pradesh - Subsection Section 33(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (1)There shall be a Librarian in the University who shall be responsible to the Vice-Chancellor for all matters concerning the library.
