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[Cites 0, Cited by 0] [Section 50(28)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(28)(a) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(a)A statement from the two neighbouring candidates shall be obtained to the effect that they have witnessed the act of running away.