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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4)(b) in The Hemchandracharya North Gujarat University Act, 1986

(b)where there is no such Head of the University Department on the Board, the Chairman shall be elected by such of its members as are qualified to teach post-graduate courses.