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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4) in The Hemchandracharya North Gujarat University Act, 1986

(4)The Head of the University Department shall be Chairman of the Board:Provided that-
(a)Where there are on the Board more than one University Departments represented by its Head, the Head of such University Department as may be determined by the Vice-Chancellor shall be the Chairman of the Board;
(b)where there is no such Head of the University Department on the Board, the Chairman shall be elected by such of its members as are qualified to teach post-graduate courses.