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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(c) in U.P. Revenue Code (Amendment) Act, 2016

(c)in Hindi version, in clause (b), for the words v/;k; ukS the words v/;k; X;kjg, for the words d`f"k ^^d`f'k oxZ the words d`f'k o'kZ and for the word fnuakd the word ^^fnuakd shall be substituted.