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State of Uttar Pradesh - Section

Section 63 in U.P. Revenue Code (Amendment) Act, 2016

63. Amendment of Section 81.

- In Section 81 of the said Code -
(a)in Hindi version, for the words and punctuation mark ^^ifj.kke lqfuf'pr fd;s tk;saxsA the words and punctuation mark ^^ifj.kke gksaxs% shall be substituted;
(b)at the end of clause (a), for the punctuation mark "." the punctuation mark ";" shall be substituted;
(c)in Hindi version, in clause (b), for the words v/;k; ukS the words v/;k; X;kjg, for the words d`f"k ^^d`f'k oxZ the words d`f'k o'kZ and for the word fnuakd the word ^^fnuakd shall be substituted.