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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(6) in First Statutes of the University of Udaipur

(6)The list shall then be screened by the Selection Committee which shall recommend atleast 3 names from the list in order of preference, unless the number of eligible candidates is less than 3 to the Vice-Chancellor.