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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(v) in The Bangalore Metro Railway (General) Rules, 2011

(v)"Car Shed" or "Service Depot' means an area where Bangalore Metro Railway trains and coaches are berthed either for repair or for any other attention including stabling;