Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(3) in Gujarat State Council for Physiotherapy Rules, 2013

(3)In all cases where voting has taken place, any member of the Council may require that or the names and numbers of the minority of those who decline to vote and those who are absent be entered in the minutes.