Section 1(3)(a) in The M.P. Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

(a)in the Scheduled Areas, on the date on which the Madhya Pradesh Scheduled Tribes Debt Relief Regulations, 1962, in force therein are repealed; and

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