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[Cites 0, Cited by 0] [Section 161(1)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(1)(c) in The Coal Mines Regulations, 2017

(c)shall have an air-duct for conducting the air to or from the face or blind end, which shall be so maintained as to minimise any leakage of air and to ensure an adequate supply of air to within 3.0 meters of the face or blind end.