Section 1(b) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003
(b)They shall apply for selection and allotment of candidates for admission into the Law Colleges imparting LL.B. / B.L. Courses through Common Entrance Test held by the State or its agency called as LAWCET (Law Common Entrance Test) as per the Andhra Pradesh Law Common Entrance Test Rules. 2003.
