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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

1. Short title, applicability and commencement.

(a)These rules may be called the Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003.
(b)They shall apply for selection and allotment of candidates for admission into the Law Colleges imparting LL.B. / B.L. Courses through Common Entrance Test held by the State or its agency called as LAWCET (Law Common Entrance Test) as per the Andhra Pradesh Law Common Entrance Test Rules. 2003.
(c)They shall come into force from the academic year 2003-2004.