Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(2)(d) in Maharashtra Public Universities Act, 2016

(d)two members nominated by the Vice-Chancellor, of whom one shall be from industry and the other shall be librarian from a national level organization ;