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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(2)A requesting entity may share the authentication logs of a Bhamashah Identification number holder with the concerned Bhamashah Identification number holder upon request of the family.