Section 25 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018
25. Sharing of information by a requesting entity.
(1)Demographic information and record of entitlement available with a requesting entity. -(a)shall not be used by the requesting entity for any purpose other than that specified to the Bhamashah Identification number holder at the time of submitting the request for authentication of identity information; and(b)shall not be disclosed further without the prior consent of the Bhamashah Identification number holder.(2)A requesting entity may share the authentication logs of a Bhamashah Identification number holder with the concerned Bhamashah Identification number holder upon request of the family.
