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[Section 23]
[Entire Act]
State of Punjab - Subsection
Section 23(1) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019
| (i) the Vice Chancellor; | - Chairperson |
| (ii) the Administrative Secretary to Governmentof Punjab, Department of Sports and Youth Services; | - Vice-Chairperson |
| (iii) the Administrative Secretary to Governmentof Punjab, Department of Finance; and | - Member |
| (iv) three non-official members as may beappointed by the Executive Council from amongst the personshaving expertise in the field of finance and administration. |