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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(d) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(d)The conductor of a stage carriage shall while on duty display on his right breast a plate in white plastic of size 8 centimetres x 2.5 centimetres inscribed with his name in bold black letters of size 0.5 centimetre both in English and Oriya one below the other respectively. The cost of name plate shall be borne by the wearer himself.