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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(1)
(a)The badge to be issued by the licensing authority shall be in brass or stainless steel and shall be in shape and size as illustrated and specified in the Schedule appended to these rules.
(b)No conductor shall lend or transfer the badge prescribed in these rules to any other person.
(c)Any person finding a conductor's badge shall unless he returns the same to a person whom he knows to be the holder forthwith surrender it to the authority by which it was issued or to a Police Officer of the nearest Police-station.
(d)The conductor of a stage carriage shall while on duty display on his right breast a plate in white plastic of size 8 centimetres x 2.5 centimetres inscribed with his name in bold black letters of size 0.5 centimetre both in English and Oriya one below the other respectively. The cost of name plate shall be borne by the wearer himself.