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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3)(d) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(d)If on the determination of final pension, the applicant becomes entitled to commute a sum exceeding five hundred rupees, he shall, for commutation of pension exceeding rupees five hundred, be required to apply afresh in Form 2.