Section 7(1) in Punjab Women and Children Development and Welfare Corporation Act, 1979
(1)The Board of directors shall consist of a Chairman, a Managing Director and the following other directors, namely :-(a)the Secretary to Government in the Department of Welfare or an officer of that Department nominated by him, ex officio;(b)the Secretary to Government in the Department of Finance or an officer of that Department nominated by him, ex officio;(c)the Secretary to Government in the Department of Industries or an officer of that Department nominated by him, ex officio;(d)the Secretary to Government in the Department of Rural Development and Panchayats or an officer of that Department nominated by him, ex officio;(e)the Director, Social Welfare, Punjab, ex-officio;(f)four other directors to be nominated by the Government from amongst women social workers of whom at least one shall be from Scheduled Castes and one from Backward Classes.
