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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(f) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(f)four other directors to be nominated by the Government from amongst women social workers of whom at least one shall be from Scheduled Castes and one from Backward Classes.