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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)contribute to any work or institution from which the Khand or the District, as the case may be, benefits, although such work or institution is undertaken or maintained outside the Khand or the District or is included in any [Municipal Corporation, Municipality] [Substituted by U.P. Act No. 12 of 1994.], cantonment, notified area or town area.