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State of Uttar Pradesh - Section

Section 38 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

38. Power of Kshettra Panchayat or Zila Panchayat to Co-operate with other authorities and to assist institutions not managed by it.

- A Kshettra Panchayat or a Zila Panchayat may, subject to any rules made in this behalf -
(a)unite with any other Kshettra Panchayat or Zila Panchayat as the case may be or other local authority in works or undertakings which benefit all the areas controlled by it and such authority; and
(b)contribute to any work or institution from which the Khand or the District, as the case may be, benefits, although such work or institution is undertaken or maintained outside the Khand or the District or is included in any [Municipal Corporation, Municipality] [Substituted by U.P. Act No. 12 of 1994.], cantonment, notified area or town area.