Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Maharashtra - Subsection Section 117(11) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990 (11)To make recommendations to the Executive Council on all matters relating to the Finance, Budget, Development and Planning of the University.
