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State of Uttar Pradesh - Section

Section 19 in The U.P. Harcourt Butler Technical University Act, 2016

19. The Dean of Incubation Hub.

(1)The Dean of Incubation Hub shall be nominated by the Vice-Chancellor, from amongst the Professors of the University. The emoluments, terms and conditions of service and powers and duties shall be such as may be laid down in the Ordinances. He shall work directly under the control of the Vice-Chancellor.
(2)He shall hold office for a term of two years and may be eligible for re-appointment for one consecutive term.
(3)He shall be responsible for, -
(a)Industry - University Interaction;
(b)Management of Incubation Hub.
(4)He shall be also responsible for general administration of Incubation Hub set up for budding entrepreneurs, students, teachers, and engineers, and competent technical persons from society, selected with the approval of Executive Council. The University shall also provide support to them to generate equitable venture capital to establish a new industry based on products and processes developed in-house.
(5)He shall recommend to the Executive Council, attachments of the teachers to the relevant industry from engineering/technology/management disciplines once in three years, for a maximum period of 30 days during summer vacations, clubbed with Summer Training of students of concerned branch.