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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1) in The M.P. Pashu (Niyantran) Adhiniyam, 1976

(1)No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended lo be done in pursuance of any order made under Section 4.