Section 12 in The M.P. Pashu (Niyantran) Adhiniyam, 1976
12. Protection of action taken under Act.
(1)No suit, prosecution or other legal proceeding shall lie against any person for anything which is in good faith done or intended lo be done in pursuance of any order made under Section 4.(2)No suit or other legal proceedings shall lie against the State Government for any damage caused or likely to be caused by anything which is in good faith done or intended to be done in pursuance of any order made under Section 4.
