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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(1)(i) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(i)any right, obligation or liability already acquired, accrued or incurred or anything done or suffered, in respect of any period preceding the date of coming into force of these amendments;