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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in M.P. Farmers' Organisation Rules, 1999

(1)At the end of each crop season the Farmers' Organisation shall conduct Social Audit as detailed below :-
(i)Social Audit shall be done for both water utilization against the water budgeting and expenditure incurred for maintenance of the system with reference to the funds available to each of the Farmers' Organisation.
(ii)The Social Audit shall cover :-
(a)Equity in water distribution;
(b)Increase in production;
(c)Increase in productivity;
(d)Crop diversification;
(e)Multiple cropping;
(f)Water use efficiency;
(g)Utilisation of resources for execution of works;
(h)Improvement in the cultivated areas of the Farmers' Organisation compared to previous season; and
(i)Quality of works undertaken.