Section 60(2) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014
(2)The committees will exercise the following functions at the District level:-(i)to visit and oversee the conditions in the children's home?;(ii)to review the standards of care and protection being followed by the children's homes;(iii)to look into the functioning of the management and give appropriate suggestions for improvement and development of the children's homes;(iv)to interact with the children to determine their well being and take their feedback ;(v)to report to State Child Protection Unit.
