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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(2)(iii) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(iii)to look into the functioning of the management and give appropriate suggestions for improvement and development of the children's homes;