Section 14(a) in National Cadet Corps (Girls Division) Rules, 1949
(a)in the case of Junior Wing(i)where there is an Inspectress of schools, to such Inspectress;(ii)where there is no Inspectress of schools, to such other educational authority, as may be specified in this behalf by the State Government; the Inspectress of schools or other educational authority, as the case may be, shall forward the application with her recommendation to the Director of Public Instruction.
