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Union of India - Section

Section 14 in National Cadet Corps (Girls Division) Rules, 1949

14. [ Application for appointment. [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97]

- Any female member of the permanent teaching staff of a school or college, who is desirous of being appointed as an officer in the Junior or Senior Wing of the Girls' Division as the case may be, shall apply to the Headmistress or Principal who will cause her to fill up and sign in her presence a statement in Form 11. If the Headmistress or Principal, as the case may be, is satisfied that such member fulfils the conditions of appointment and is fit in all respects for appointment, she shall fill up and sign the relevant statement in Form 11 and forward the application;
(a)in the case of Junior Wing
(i)where there is an Inspectress of schools, to such Inspectress;
(ii)where there is no Inspectress of schools, to such other educational authority, as may be specified in this behalf by the State Government; the Inspectress of schools or other educational authority, as the case may be, shall forward the application with her recommendation to the Director of Public Instruction.
(b)in the case of Senior Wing, to the Director of Public Instruction or such other educational authority as may be specified in this behalf by the State Government.]