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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Firm Adinath Kirana C/O Shri Naresh ... on 14 October, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 3402 of 2022 (THE STATE OF MADHYA PRADESH Vs FIRM ADINATH KIRANA C/O SHRI NARESH KUMAR) Dated : 14-10-2022 Shri Mukesh Sharma G.A. appearing on behalf of Advocate General/State prays for and is granted time to file fresh application for condonation of delay.

List the matter after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.10.14 18:21:04 IST