Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Firm Adinath Kirana C/O Shri Naresh ... on 23 September, 2022

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 3402 of 2022 (THE STATE OF MADHYA PRADESH Vs FIRM ADINATH KIRANA C/O SHRI NARESH KUMAR) Dated : 23-09-2022 Shri Hemant Sharma, learned Government Advocate for the applicant/State.

Learned counsel for the State seeks further one week time to verify the period of delay in filing this revision petition.

List after two weeks.

(RAJENDRA KUMAR (VERMA)) JUDGE RJ Signature Not Verified Signed by: REENA JOSEPH Signing time: 23-09-2022 16:35:06