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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Haryana - Subsection

Section 6B(2) in The Punjab New Capital (Periphery) Control Act, 1952

(2)Without prejudice to the generality of sub-section (1), the functions may include all or any of the followings: -
(a)receipt or acknowledge of applications and payments;
(b)issue of approvals, orders or directions;
(c)scrutiny, enquiry of correspondence for grant of permissions, its extension;
(d)approval of plans, grant of occupation certificate etc.;
(e)filing of documents;
(f)issue of notices for recoveries etc.;
(g)maintenance of registers and records;
(h)any other function that the Director may deem fit in public interest.]