Section 6B in The Punjab New Capital (Periphery) Control Act, 1952
6B. [ Online receipt and approval. [Inserted by Haryana Act No. 8 of 2019, dated 31.1.2019.]
(1)All functions performed under this Act may also be performed through electronics form and internet.(2)Without prejudice to the generality of sub-section (1), the functions may include all or any of the followings: -(a)receipt or acknowledge of applications and payments;(b)issue of approvals, orders or directions;(c)scrutiny, enquiry of correspondence for grant of permissions, its extension;(d)approval of plans, grant of occupation certificate etc.;(e)filing of documents;(f)issue of notices for recoveries etc.;(g)maintenance of registers and records;(h)any other function that the Director may deem fit in public interest.]
