Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Anil Sharma & Ors. vs . Cbi Anr. on 8 November, 2023

Anil Sharma & Ors. Vs. CBI Anr.

Cr. Revision No. 186 of 2020 .

08.11.2023 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Somesh Sharma, Advocate, for the petitioners.

Mr. Anshul Attri, Advocate, vice Mr. A.K.Bansal, Advocate, for respondent No.1.

Mr. Parshant Sen, Deputy Advocate General for of respondent No.2-State.

rtRecord of the learned Trial Court has been received. List for final hearing after two weeks.

(Rakesh Kainthla) Judge November 8, 2023 (ravinder) ::: Downloaded on - 08/11/2023 20:34:53 :::CIS