Section 44(3) in Maharashtra Public Universities Act, 2016
(3)The Board of Post-Graduate Education in Colleges shall consist of the following members, namely:-(a)the Pro-Vice-Chancellor - Chairperson;(b)the Deans of faculties and Associate Deans, if any;(c)one faculty-wise expert from other universities, nominated by the Vice- Chancellor, each having minimum experience of five years as a professor;(d)three faculty-wise heads of departments in colleges, with minimum experience of five years as a recognized post-graduate teacher, from post-graduate centres in colleges, preferably from different districts to be nominated by the Vice- Chancellor ;(e)Directors of all sub-campuses;(f)Deputy Registrar of the administrative section concerned, shall act as the Secretary of the Board.
