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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(3)(d) in Maharashtra Public Universities Act, 2016

(d)three faculty-wise heads of departments in colleges, with minimum experience of five years as a recognized post-graduate teacher, from post-graduate centres in colleges, preferably from different districts to be nominated by the Vice- Chancellor ;