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[Cites 0, Cited by 2] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in Rajasthan Panchayati Raj Act, 1994

(3)It shall come into force on such [date] [Came into force with effect from dated 23.4.1994 vide Rural Development & Panchayati Raj. Department's Notification No. F.4 (1) RDP/Law/93/1468 date 23.4.1994. published in Rajasthan Gazette, E.O., Part VI-C dated 23.4.1994.] as the State Government may, by notification in the Official Gazette, appoint.