Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Maharashtra - Subsection Section 62(2) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014 (2)The provisions of rules 58 and 59 shall apply so far as may be to such further counting.
