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State of Maharashtra - Section

Section 62 in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

62. Recommencing of counting after fresh poll.

(1)If a fresh poll is held under rule 54, the Returning Officer shall after completion of that poll, recommence the counting of votes on the date and at the time and place which have been fixed by him in that behalf and of which notice has been previously given to the candidates.
(2)The provisions of rules 58 and 59 shall apply so far as may be to such further counting.