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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in The Rajasthan Police Service Rules, 1954

(2)In respect of candidates for appointments to the Service in Police Wireless Organisation, the Commission shall scrutinise the applications received by them and require as many candidates qualified for appointment under these Rules as seem to them desirable to appear before them for interview. The decision of the Commission as to the eligibility or otherwise of such candidates for interview shall be final. In interviewing such candidates the procedure shall be the same as is laid down above with a special emphasis on the technical proficiency.