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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(8) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(8)If the cabin height is less than the height of the vessel and the fittings on top of it, a height barrier of adequate strength shall be provided all along with the width of the cabin within the height regulation of road transport authority.