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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(2) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(2)In case the number of polling station in a ward is more than one, the counting for various polling stations in that ward shall be taken up one by one and the result thereof shall be recorded separately for each polling station in Form 21.